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[Cites 0, Cited by 2] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(f) in The Trade Marks Act, 1999

(f)[Clauses (f) omitted by Act 33 of 2021, s. 21 (w.e.f. 4-4-2021)]