Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Rajasthan - Subsection Section 20(ii) in The Rajasthan Vaccination Act, 1957 (ii)in the case of the offences mentioned in clause (c), with simple imprisonment for a term which may extend to one month or with fine which may extend to two hundred rupees or with both.
