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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Telangana - Subsection

Section 14(5) in Telangana Vaidya Vidhana Parishad Act, 1986

(5)The Commissionerate may at any time during the year in respect of which a statement under sub-section (1) has been submitted, submit to the Government a supplementary statement, and all provisions of this section shall apply such statements as they apply of the statement under the said sub-section.