Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Sikkim - Section

Section 21 in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006

21. The Board of Management.

- The Board of Management shall consist of the following, namely :-(a)The Vice-Chancellor.(b)The Registrar.(c)Four persons, nominated by the Sponsor.(d)Two Deans of the faculties as nominated by the Chancellor.(e)One representative to be nominated by the State Government.
(2)The Vice-Chancellor shall be the Chairperson of the Board of management and the Registrar shall be the Secretary of the Board of Management.
(3)The powers and functions of the Board of Management shall be such as may be prescribed by the Statutes.