Delhi High Court - Orders
Gunjan Kumar vs Vipin Kumar Parwanda & Anr on 24 November, 2021
Author: Amit Bansal
Bench: Amit Bansal
$~6 & 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 534/2019
GUNJAN KUMAR ..... Petitioner
Through: None.
versus
VIPIN KUMAR PARWANDA & ANR ..... Respondents
Through: None.
+ CM(M) 540/2019
GUNJAN KUMAR ..... Petitioner
Through: None.
versus
VIPIN KUMAR PARWANDA & ANR ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 24.11.2021
1. None appears on behalf of the petitioners. Notice also could not be issued for want of process fee.
2. In the interest of justice, adverse orders are deferred.
3. Let Court Notice be issued through email to the counsels appearing on behalf of the petitioners. In the event that the email ID of the counsels is unavailable, Court Notice to be issued through WhatsApp.
4. List before the Joint Registrar for completion of service on the respondents on 10th January, 2022.
AMIT BANSAL, J NOVEMBER 24, 2021/at Signature Not Verified Signed By:SAKSHI RAMOLA Signing Date:11.26.2021 14:11:31