Punjab-Haryana High Court
State Of Haryana And Another vs Umesh Kumar & Another on 3 February, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A No. 5368 of 2001(O&M)
State of Haryana and another .... Appellants
VERSUS
Umesh Kumar & another ... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Aashish Gupta, AAG, Haryana Mr. Pritam Saini, Advocate for the respondents.
RAJESH BINDAL J.
For the detailed reasons recorded in RFA No. 4778 of 2001- Daljeet Singh vs.State of Haryana and another, vide separate order passed today, the present appeal is disposed of in same terms.
(RAJESH BINDAL) JUDGE 03.02.2010 G.A