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[Cites 0, Cited by 9] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1) in Karnataka Industrial Areas Development Act, 1966

(1)"amenity" includes road, supply of water or electricity, street lighting, drainage, sewerage, conservancy, and such other convenience, as the State Government may, by notification specify to be an amenity for the purposes of this Act;