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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(b) in The U.P. Food and Civil Supplies (Weights and Measures) Service Rules, 1981

(b)a Tibetan refugee who came over to India before the 1st January, 1962, with the intention of permanently settling in India; or