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State of Rajasthan - Section

Section 24 in Rajasthan Public Libraries Rules, 2012

24. Power to grant recognition as association.

- On the receipt of an application under Rule 22, the Director shall cause the association to be inspected either by himself or by an officer authorized by him and make such other enquiries as he deems necessary and shall, on being satisfied that the association complies with the conditions specified in Rule 23 recognize the association, as far as possible within a period of three months from the date of receipt of the application, as a Public Library Association.