Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(k) in U.P. Information and Public Relations Department Non-Technical (Nongazetted) Service Rules, 1998 (k)"year of recruitment" means a period of twelve months commencing from the first day of July of a calendar year.
