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Calcutta High Court (Appellete Side)

Smt. Kalpana Dey & Ors vs Union Of India & Ors on 1 September, 2011

Author: Aniruddha Bose

Bench: Aniruddha Bose

                                            1

27   01.09.11

. W.P. 14002 (W)_of 2011 ab Smt. Kalpana Dey & Ors.

Vs Union of India & Ors.

Mr. Asoke Sarkar Mr. Monotish Chakraborty ... For the Petitioner. Affidavit of service filed in Court today be kept on record.

Let affidavit-in-opposition be filed within three weeks; Reply thereto, if any, may be filed within one week thereafter.

Let this matter appear in the combined monthly list of November, 2011 under the heading "For Hearing".

(Aniruddha Bose, J.)