Section 44E(1)(b) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 44E(1)] [Section 44E] [Entire Act]

Union of India - Subsection

Section 44E(1)(b) in Income Tax Rules, 1962

(b)in Form 34D in respect of a resident applicant referred to in sub-clause (ii) of clause (a) of section 245N seeking advance ruling in relation to a transaction undertaken or proposed to be undertaken by him with a non-resident; and

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Union of India - Subsection

Section 44E(1)(b) in Income Tax Rules, 1962