Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 3] [Entire Act] Union of India - Subsection Section 3(c) in The Provincial Small Cause Courts Act, 1887 (c)any local law or any special law other than the [Code of Civil Procedure] [Now see the Code of Civil Procedure, 1908 (5 of 1908).].
