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State of Maharashtra - Section

Section 23 in The Maharashtra Cotton Ginning and Pressing Factories Rules, 1964

23. [ Publication of maximum rates. [Substituted by for the words 'amount of cotton' by Notification No. 2873/150265-A-II, dated 5.8.1 975.]

- As soon as the maximum rates for ginning of pressing (or both) of cotton in the State are fixed by the Committee, the Director of Marketing shall communicate by registered post the rates so fixed to all the owners of cotton ginning and pressing factories in the State and shall publish such rates on the notice-boards in the offices of the Collector, Tahsildar and the relevant Village Panchayats and in such other manner as he may think fit for the information of all the cotton growers in the State.]