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[Cites 0, Cited by 0] [Section 32K(1B)] [Section 32K] [Entire Act]

State of Maharashtra - Subsection

Section 32K(1B)(a) in The Maharashtra Tenancy and Agricultural Lands Act, 1948

(a)fails to pay the price in lump sum within the period referred to in clause (ii) of sub-section (1), or