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[Cites 0, Cited by 0] [Section 115(2)] [Section 115] [Entire Act]

State of West Bengal - Subsection

Section 115(2)(b) in The West Bengal Panchayat Act, 1973

(b)inspect or examine, or depute an officer to inspect or examine, any department of the Gram Panchayat, or any service, work or thing under the control of the Gram Panchayat,