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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(10) in Indian Institute of Teacher Education, Gujarat Act, 2010

(10)to set up, promote and conduct under the control and management of Centre of Research, several departments of research, instruction and communication in regard to themes, not so generic as those for the councils of research, but more specific and special such as those of:
(i)unity of knowledge and interdisciplinary studies;
(ii)new techniques of communication;
(iii)curriculum development : ordinary courses, advanced studies and specialized courses;
(iv)Indian and World history;
(v)multilingualism and Indian and international languages;
(vi)comprehensive physical education;
(vii)village reconstruction;
(viii)value-oriented education; and
(ix)techno-pedagogy, etc. .