Section 3(1)(b) in The Assam Amusements and Betting Tax Act, 1939

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(b)In the case of cinematograph exhibition, where the payment of admission is-

(i)rupee one or less - fifty per centum of such payment;

(ii)rupees two rupee - one eighty such payment;

(iii)more than rupees two - one hundred per centum of such payment:

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