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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 1(2) in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017

(2)This Order shall be applicable to broadcasting services relating to television provided to subscribers, through addressable systems, throughout the territory of India.