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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(8) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(8)[ The Secretary shall make an annual assessment of the work of the employees engaged in connection with the management of the affairs of the Committee and he shall submit the same to the[Chief Administrator] [Substituted by Haryana Notification dated 12.9.1975.] of the Committee who shall take this assessment into consideration while making final assessment of the work of such employees and shall send the same to the[Chief Administrator] [Substituted for the word 'Chairman' by Haryana Notification dated 2.12.1980.] of the Board whose remarks shall be final.][15. Allowances of members of Board and Committees. [Section 43(2)(xxvi)]. [Substituted by Haryana Notification dated 17.7.1972.] - [(1) For journeys undertaken by the members of the Board for attending meetings or for any other work of the Board for which they specially deputed by it, they shall be paid daily allowance and travelling allowance at the rates to be fixed by the Government from time to time :