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[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

State of Punjab - Subsection

Section 78(2)(f) in The Punjab Factory Rules, 1952

(f)[ Suitable provision shall be made in every room for supply of drinking water and facilities for washing.] [Added vide Punjab Government Gazette L.S.P. III dated 19.3.1991.]