Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(11) in Tamil Nadu Fire Service Rules, 1990

(11)Leading Fireman (State Training School). - The Leading Fireman (State Training School) shall be responsible for conducting physical training classes for all trainees. He shall assist the Divisional Fire Officer and the Station Fire Officer in conducting various drills and demonstrations to the trainees. He shall also perform any other duty assigned to him by the Divisional' Fire Officer, or the Station Fire Officer, State Training School.