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[Cites 0, Cited by 1] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(2) in The Maharashtra Universities Act, 1994

(2)[ The Pro-Vice-Chancellor shall be a person who has held the post of Professor, or Principal of a college or an institution having not less than 15 years teaching experience.] [This sub-section was substituted by Maharashtra 55 of 2000, section 10(a).]