Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Uttar Pradesh - Subsection Section 59(c) in U.P. Revenue Code (Amendment) Act, 2016 (c)in Hindi version, for sub-section (3), the following sub-section shall be substituted, namely -
