Bombay High Court
Mrs. Nutan Vinyak Pingulkar And Anr vs The State Of Maharashtra And Ors on 2 November, 2018
Author: Sadhana S. Jadhav
Bench: S.S. Jadhav
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903.wp6624.18-ors..doc
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE SIDE
CIVIL WRIT PETITION NO. 6624 OF 2018
WITH
CIVIL WRIT PETITION NO. 6622 OF 2018
CIVIL WRIT PETITION NO. 6623 OF 2018
CIVIL WRIT PETITION NO. 6625 OF 2018
CIVIL WRIT PETITION NO. 6706 OF 2018
CIVIL WRIT PETITION NO. 6748 OF 2018
CIVIL WRIT PETITION NO. 6749 OF 2018
CIVIL WRIT PETITION NO. 6750 OF 2018
CIVIL WRIT PETITION NO. 6864 OF 2018
CIVIL WRIT PETITION NO. 7186 OF 2018
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Office Notes, Office Memoranda of Court's or Judge's Orders Coram, appearances, Court's Orders or directions and Registrar's Orders Mr. N.V. Bandiwadekar I/b. Ms. Ashwini N. Bandiwadekar, advocate for the petitioner. Ms. Vaishali Nimbalkar, AGP for respondent Nos. 1 to 6.
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CORAM :SMT. SADHANA S. JADHAV, J DATE : NOVEMBER 2, 2018 Talwalkar 1/2 ::: Uploaded on - 02/11/2018 ::: Downloaded on - 03/11/2018 02:16:42 ::: 2
903.wp6624.18-ors..doc P.C.:-
1 Learned AGP has placed on record the communication by the Education Officer (Secondary), Zilla Parishad, Sindudurg. The same is taken on record and marked as Article X for identification. It appears that there is substantial compliance. However, for complying with the rest of the order, time of four weeks is granted. By way of last chance, stand over to 14/12/2018. Interim orders to continue till then.
(SMT. SADHANA S. JADHAV, J) .....
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