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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Himachal Pradesh - Subsection

Section 15(4) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(4)The Vice-Chancellor shall convene the meetings of the Senate, the Board of Management, the Academic Council and the Finance Committee and he may by order in writing, delegate the powers of convening any of the said meetings to any of the officers of the University. The Vice-Chancellor shall be the Ex-officio convener of the Board of Management and Ex-officio Chairman of the Senate, Academic Council and Finance Committee and preside over the meetings of these bodies in the capacity of Chairman.