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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

NCT Delhi - Subsection

Section 19(1)(iv) in The Delhi Metro Airport Express Line, General Rules, 2010

(iv)normally signaling system will permit only one train at a time in one Tunnel Ventilation Section, more than one train in one Tunnel Ventilation section can be sent only in case of emergencies, and in a case the Traffic Controller decides to send additional trains in a Tunnel Ventilation section already occupied by a train, he shall set the route manually for additional trains and shall advise train operators about this before authorising them to proceed;