Section 1542 in Securities and Exchange Board of India (Underwriters) Regulations, 1993
1542.
No. LE/10/93. (Dated 8.10.1993).- In exercise of the powers conferred by section 30 of the Securities and Exchange Board of India Act, 1992 (15 of 1992), the Board with the previous approval of the Central Government, hereby makes the following regulations, namely :-
