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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Jharkhand - Subsection

Section 14(2)(a) in Jharkhand State Commission for the Scheduled Tribes Act, 2019

(a)salary and allowances payable to, and other terms and conditions for service of the Chairman/Vice Chairman and allowances payable to Members under sub-section (5) of Section 4;