Delhi High Court - Orders
Parle Products Private Limited vs Intercontinental Great Brands Llc on 13 April, 2023
Author: Manmohan
Bench: Manmohan
$~A-7 & 8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 38/2023, CAV 110/2023, CM APPLs.8869-
8870/2023 and 8872/2023
PARLE PRODUCTS PRIVATE LIMITED ..... Appellant
Through: Mr.J.Sai Deepak, Advocate with
Mr.N.K.Bhardwaj, Ms.Anju Agrawal,
Mr.Bikash Ghorai, Mr.Rahul
Maratha, Ms.Kashima Chadha,
Mr.Avinash and Mr.Pranav,
Advocates.
versus
INTERCONTINENTAL GREAT BRANDS LLC ..... Respondent
Through: Mr.Chander M.Lall, Sr.Advocate with
Ms.Nancy Roy, Ms.Jyoti Deep Kaur,
Ms.Aastha Kakkar, Ms.Nida Khanah,
Mr.Prashant, Ms.Renuka Rajan and
Ms.Ananya Chug, Advocates.
+ FAO(OS) (COMM) 55/2023, CAV 150/2023 and CM
APPLs.14211-14215/2023
INTERCONTINENTAL GREAT BRANDS LLC ..... Appellant
Through: Mr.Chander M.Lall, Sr.Advocate with
Ms.Nancy Roy, Ms.Jyoti Deep Kaur,
Ms.Aastha Kakkar, Ms.Nida Khanah,
Mr.Prashant, Ms.Renuka Rajan and
Ms.Ananya Chug, Advocates.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:17.04.2023
18:34:38
PARLE PRODUCTS PVT. LTD. ..... Respondent
Through: Mr.J.Sai Deepak, Advocate with
Mr.N.K.Bhardwaj, Ms.Anju Agrawal,
Mr.Bikash Ghorai, Mr.Rahul
Maratha, Ms.Kashima Chadha,
Mr.Avinash and Mr.Pranav,
Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 13.04.2023
Heard in part. Mr.C.M.Lall, learned senior counsel for the
Intercontinental Great Brands LLC prays for an adjournment on the ground that he is busy in a part heard matter in another Court.
In the interest of justice, list on 25th April, 2023.
MANMOHAN, J SAURABH BANERJEE, J APRIL 13, 2023 TS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:17.04.2023 18:34:38