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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(12) in The Madras Port Petroleum Rules, 1963

(12)Two or more vessels having petroleum other than heavy petroleum on board shall not, except for the purpose of transhipment, lie within 100 feet of one another, unless in the opinion of the Deputy Port Conservator, it is impracticable to maintain such distance.