Punjab-Haryana High Court
Gurpreet Singh Alias Kamaljeet Singh ... vs State Of Punjab on 8 November, 2024
Author: Gurvinder Singh Gill
Bench: Gurvinder Singh Gill
Neutral Citation No:=2024:PHHC:146063
In The High Court for the States of Punjab and Haryana
At Chandigarh
CRM-M-17814-2024 (O&M)
Date of Decision:- 08.11.2024
Gurpreet Singh @ Kamaljeet Singh @ Karmjeet Singh
... Petitioner
Versus
State of Punjab ... Respondent
CORAM: HON'BLE MR. JUSTICE GURVINDER SINGH GILL
Present:- Mr. B. S. Jatana Advocate for the petitioner.
Mr. Neeraj Sheoran, DAG, Haryana.
Mr. J. K. Singla, Advocate and
Ms. Suman Rani, Advocate for the complainant.
****
For orders, see detailed reasons recorded in a separate order of even date passed in CRM-M-10592-2024 titled as Sandeep Kaur Vs. State of Punjab.
08.11.2024 (GURVINDER SINGH GILL)
archana JUDGE
Whether speaking /reasoned Yes / No
Whether Reportable Yes / No
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