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Punjab-Haryana High Court

Gurpreet Singh Alias Kamaljeet Singh ... vs State Of Punjab on 8 November, 2024

Author: Gurvinder Singh Gill

Bench: Gurvinder Singh Gill

                                        Neutral Citation No:=2024:PHHC:146063




             In The High Court for the States of Punjab and Haryana
                         At Chandigarh
                                           CRM-M-17814-2024 (O&M)
                                           Date of Decision:- 08.11.2024

Gurpreet Singh @ Kamaljeet Singh @ Karmjeet Singh
                                                ... Petitioner

                                  Versus

State of Punjab                                               ... Respondent

CORAM: HON'BLE MR. JUSTICE GURVINDER SINGH GILL

Present:-     Mr. B. S. Jatana Advocate for the petitioner.

              Mr. Neeraj Sheoran, DAG, Haryana.

              Mr. J. K. Singla, Advocate and
              Ms. Suman Rani, Advocate for the complainant.


                           ****

For orders, see detailed reasons recorded in a separate order of even date passed in CRM-M-10592-2024 titled as Sandeep Kaur Vs. State of Punjab.





08.11.2024                                      (GURVINDER SINGH GILL)
archana                                                 JUDGE


             Whether speaking /reasoned         Yes / No
             Whether Reportable                 Yes / No




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