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Andaman and Nicobar Islands - Section

Section 20 in The Andaman and Nicobar Islands Port Rules, 2004

20. Crews for vessels.

- Subject to the provisions of rules 21, 22, 23, 24 and 25, all sea going vessel in the Port shall have on board a sufficient number of crew to perform any duties which may become necessary for the safety or movement of the vessel in an emergency.