Himachal Pradesh High Court
Abhishek Mangla & Ors. vs . State Of H.P. & Another on 11 December, 2023
Abhishek Mangla & Ors. Vs. State of H.P. & Another .
Cr.MMO No. 1122 of 2023 11.12.2023 Present: Mr. Ganesh Barowali, Advocate, for the Petitioners.
Mr. R.P.Singh, Dy.A.g. for respondent No.1/State.
of Mr. Gambhir Singh, Advocate, for the the respondent No.2. rt Memo of appearance on behalf of respondent No.2 stands filed. He prays for and is granted three weeks' time to file regular Power of Attorney on behalf of respondent No.2.
List thereafter.
(Rakesh Kainthla) Judge December 11, 2023 (ravinder) ::: Downloaded on - 11/12/2023 20:36:22 :::CIS