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Union of India - Section
Section 14 in Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989
14. [ ***] [Omitted by Notification No. 12-2/2006-CCH(Part)31254, dated 2.3.2012 (w.e.f. 16.11.1989).]
| 14.Notwithstanding anything contained in these regulations, the University may allow admission of external candidates to appear in the Post Graduate examination for a period of eight year from the commencement of the Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) (Amendment) Regulations, 2001, for three subjects, namely, Materia Medica, Homoeopathic Philosophy, and Repertory only subject to the fulfillment of the following conditions, namely: -I. Admission to the examination.- (1) A candidate who has passed the final examination of a diploma course in Homoeopathy of not less than four years duration shall be eligible for admission to the examination as an external candidate, if such candidate: -(a) holds full time regular post not below the rank of Assistant Professor, or(b) has teaching experience of not less than seven years in a recognized Homoeopathic Medical College, or(c) has ten years of professional experience.(2) the candidate shall register his name two years before the final examination.(3) The candidate shall prepare and submit to his Supervisor/Guide a dissertation nine months prior to the holding of the final examination. The Supervisor/Guide approve the same six months prior to the holding of the final examination.II. Papers for examination.- The examination shall comprise of the following papers, namely:-(a) Materia Medica - (Materia medica Pura and Applied).(b) Homoeopathic Practice of Medicine (including Gynaecology and obstetrics).(c) Organon of Medicine and Philosophy.(d) Repertory.III. Examiners.- The criteria for selection of examiners shall be as given in regulation 13. |