Supreme Court - Daily Orders
Dr. Subramanian Swamy vs The State Of Kerala on 23 January, 2019
Bench: Uday Umesh Lalit, Indira Banerjee
1
ITEM NO.7 COURT NO.9 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.28253/2018
(Arising out of impugned final judgment and order dated 02-04-2018
in WP(C) No.33301/2015 passed by the High Court Of Kerala At
Ernakulam)
DR. SUBRAMANIAN SWAMY Petitioner(s)
VERSUS
STATE OF KERALA & ORS. Respondent(s)
WITH
SLP(C) No.28254/2018 (XI-A)
Date : 23-01-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s) Petitioner-in-person
Mr. A. Raghunath, AOR
For Respondent(s) Mr. Vijay Nasariya, Sr. Adv.
Mr. G. Prakash, AOR
Mr. Jishnu M.L., Adv.
Ms. Priyanka Prakash, Adv.
Ms. Beena Prakash, Adv.
Mr. P.V. Surendranath, Sr. Adv.
Ms. Resmitha R. Chandran, AOR
Ms. Lekha Sudhakaran, Adv.
Mr. Biju Joseph, Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Signature Not Verified
Mr. Roy Abraham, Adv.
Ms. Seema Jain, Adv.
Digitally signed by
MUKESH KUMAR
Date: 2019.01.25
19:42:03 IST
Reason: Ms. Reena Roy, Adv.
Mr. Akhil Abraham, Adv.
Mr. Himinder Lal, AOR
2
Mr. A. Raghunath, AOR
Mr. P. V. Dinesh, AOR
Mr. T.P. Sindhu, Adv.
Mr. Mukund P., Adv.
Mr. K. V. Mohan, AOR
Mr. K.V. Balakrishnan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the joint request of the parties, list the matters on 31.01.2019.
(MUKESH KUMAR) (SUMAN JAIN) COURT MASTER BRANCH OFFICER