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Calcutta High Court (Appellete Side)

W. P. No. 5188 (W) Of 2016 (Sikha Mondal vs State & Ors.) on 19 April, 2016

Author: Debangsu Basak

Bench: Debangsu Basak

                 IN THE HIGH COURT AT CALCUTTA
                   Constitutional Writ Jurisdiction
                           Appellate Side




Present :

The Hon'ble Justice Debangsu Basak



   W. P. No. 5188 (W) of 2016 (Sikha Mondal -vs- State & Ors.)

   W. P. No. 5191 (W) of 2016 (Bidhan Chandra Pine -vs State & Ors.)

   W. P. No. 5196 (W) of 2016 (Rita Dutta (Bandyopadhyay) -vs- State & Ors.)

   W. P. No. 5197 (W) of 2016 (Runa Das -vs- State & Ors.)

   W. P. No. 5199 (W) of 2016 (Sukanta Naskar -vs- State & Ors.)

   W. P. No. 5200 (W) of 2016 (Bablu Porey -vs- State & Ors.)

   W. P. No. 5203 (W) of 2016 ( Pranab Kr. Mandal -vs- State & Ors.)

   W. P. No. 5204 (W) of 2016 (Mohita Ahmed -vs- State & Ors.)

   W. P. No. 5214 (W) of 2016 (Susanta Bera -vs- State & Ors.)

   W. P. No. 5216 (W) of 2016 (Mrinmayi Mandal -vs- State & Ors.)

   W. P. No. 5230 (W) of 2016 (Somnath Pal -vs- State & Ors.)

   W. P. No. 5231 (W) of 2016 (Md. Zahid Parwaiz -vs- State & Ors.)

   W. P. No. 5234 (W) of 2016 (Tanwar Alam -vs- State & Ors.)

   W. P. No. 5259 (W) of 2016 (Sumon Golui -vs- State & Ors.)

   W. P. No. 5267 (W) of 2016 (Pamapa Maity -vs- State & Ors.)

   W. P. No. 5268 (W) of 2016 (Shib Sankar Roy -vs- State & Ors.)

   W. P. No. 5269 (W) of 2016 (Sammi Parvin -vs- State & Ors.)

   W. P. No. 5270 (W) of 2016 (Apurba Sar -vs- State & Ors.)
 W. P. No. 5272 (W) of 2016 (Mirza Galib -vs- State & Ors.)
W. P. No. 5274 (W) of 2016 (Arup Kumar Ghosh -vs- State & Ors.)
W. P. No. 5275 (W) of 2016 (Chandana Mondal -vs- State & Ors.)
W. P. No. 5279 (W) of 2016 (Beauty Mandal -vs- State & Ors.)
W. P. No. 5281 (W) of 2016 (Sudipa Pal -vs- State & Ors.)
W. P. No. 5286 (W) of 2016 (Monalisa Mondal -vs- State & Ors.)
W. P. No. 5291 (W) of 2016 (Lalita Masat (Chakravorty) -vs- State & Ors.)
W. P. No. 5294 (W) of 2016 (Najimul Haque -vs- State & Ors.)
W. P. No. 5295 (W) of 2016 (Animesh Adhikary -vs- State & Ors.)
W. P. No. 5297 (W) of 2016 (Suman Mondal -vs- State & Ors.)
W. P. No. 5299 (W) of 2016 (Sukumar Barui -vs- State & Ors.)
W. P. No. 5300 (W) of 2016 (Dipak Kumar Sasmal -vs- State & Ors.)
W. P. No. 5303 (W) of 2016 (Shuvendu Maji -vs- State & Ors.)
W. P. No. 5307 (W) of 2016 (Moumita Ghosh -vs- State & Ors.)
W. P. No. 5309 (W) of 2016 (Biswajit Manna -vs- State & Ors.)
W. P. No. 5310 (W) of 2016 (Hemanta Maity -vs- State & Ors.)
W. P. No. 5312 (W) of 2016 (Biswajait Sau -vs- State & Ors.)
W. P. No. 5313 (W) of 2016 (Argha Maity -vs- State & Ors.)
W. P. No. 5315 (W) of 2016 (Sk. Rafikuddin -vs- State & Ors.)
W. P. No. 5316 (W) of 2016 (Babul Mondal -vs- State & Ors.)
W. P. No. 5317 (W) of 2016 (Mithu Pal -vs- State & Ors.)
W. P. No. 5319 (W) of 2016 (Beauty Ghosh -vs- State & Ors.)
W. P. No. 5321 (W) of 2016 (Ivi Chatterjee -vs- State & Ors.)
W. P. No. 5324 (W) of 2016 (Tanusree Mondal -vs- State & Ors.)
W. P. No. 5326 (W) of 2016 (Ruby itra (Dhara) -vs- State & Ors.)
W. P. No. 6422 (W) of 2016 (Arpita Pradhan -vs- State & Ors.)
W. P. No. 6418 (W) of 2016 (Sakti Pada Bera -vs- State & Ors.)
W. P. No. 6412 (W) of 2016 (Keya Pandit -vs- State & Ors.)
W. P. No. 6410 (W) of 2016 (Dwijadas Poray -vs- State & Ors.)
W. P. No. 6425 (W) of 2016 (Biplab Maity -vs- State & Ors.)
W. P. No. 6417 (W) of 2016 (Monisha Kuliya -vs- State & Ors.)
W. P. No. 6429 (W) of 2016 (Shyam Pada Tudu -vs- St ate & Ors.)
W. P. No. 6408 (W) of 2016 (Nabin Dhauria -vs- State & Ors.)
W. P. No. 6415 (W) of 2016 (Shrabani Roy -vs- State & Ors.)
W. P. No. 6396 (W) of 2016 (Dartha Sarath Karak -vs- State & Ors.)
W. P. No. 6407 (W) of 2016 (Koushik Khutia -vs- State & Ors.)
W. P. No. 6444 (W) of 2016 (Biswajit Das -vs- State & Ors.)
W. P. No. 6441 (W) of 2016 (Nishith Banerjee -vs- State & Ors.)
W. P. No. 6438 (W) of 2016 (Nabin Singh -vs- State & Ors.)
W. P. No. 6413 (W) of 2016 (Drasanta Ghanti -vs- State & Ors.)
W. P. No. 6421 (W) of 2016 (Bikash Chandra Baske -vs- State & Ors.)
    W. P. No. 6443 (W) of 2016 (Nilima Bhowmick -vs- State & Ors.)
   W. P. No. 6428 (W) of 2016 (Mohan Kisku -vs- State & Ors.)
   W. P. No. 6424 (W) of 2016 (Ashok Dolai -vs- State & Ors.)
   W. P. No. 6436 (W) of 2016 (Arati Singh -vs- State & Ors.)
   W. P. No. 6430 (W) of 2016 (Falguni Majhi -vs- State & Ors.)
   W. P. No. 6423 (W) of 2016 (Champa Maity -vs- State & Ors.)
   W. P. No. 6420 (W) of 2016 (Atanu Kumar Adak -vs- State & Ors.)
   W. P. No. 6416 (W) of 2016 (Satyabrata Sinha -vs- State & Ors.)
   W. P. No. 6431 (W) of 2016 (Manisha Santra (Bayen) -vs- State & Ors.)
   W. P. No. 6500 (W) of 2016 (Sanjoy Kumar Das -vs- State & Ors.)
   W. P. No. 6501 (W) of 2016 (Arnab Sahoo -vs- State & Ors.)
   W. P. No. 6502 (W) of 2016 (Tapasi Pramanik -vs- State & Ors.)
   W. P. No. 6530 (W) of 2016 (Supravat Ghorai -vs- State & Ors.)
   W. P. No. 6447 (W) of 2016 (Dhannu Khan -vs- State & Ors.)
   W. P. No. 6451 (W) of 2016 (Runu Bag -vs- State & Ors.)
   W. P. No. 6449 (W) of 2016 (Koyel Soutia -vs- State & Ors.)
   W. P. No. 6446 (W) of 2016 (Goutam Pal -vs- State & Ors.)
   W. P. No. 6445 (W) of 2016 (Biswajit Patra -vs- State & Ors.)
   W. P. No. 6514 (W) of 2016 (Mallika Samanta (Hazra) -vs- State & Ors.)
   W. P. No. 6506 (W) of 2016 (Mohan Maji -vs- State & Ors.)
   W. P. No. 6515 (W) of 2016 (Krishna Kanta Bhunia -vs- State & Ors.)
   W. P. No. 6517 (W) of 2016 (Sekhar Barik -vs- State & Ors.)
   W. P. No. 6520 (W) of 2016 (Siba Prasad Giri -vs- State & Ors.)
   W. P. No. 6524 (W) of 2016 (Amit Kumar Manna -vs- State & Ors.)
   W. P. No. 6527 (W) of 2016 (Binoy Maity -vs- State & Ors.)
   W. P. No. 6529 (W) of 2016 (Manjusri Santra (Bhunia) -vs- State & Ors.)
   W. P. No. 6533 (W) of 2016 (Dhritiman Khatua -vs- State & Ors.)
   W. P. No. 6536 (W) of 2016 (Soma Kar -vs- State & Ors.)
   W. P. No. 6537 (W) of 2016 (Debaranjan Bar -vs- State & Ors.)
   W. P. No. 6539 (W) of 2016 (Uttam Kumar Maduli -vs- State & Ors.)
   W. P. No. 6540 (W) of 2016 (Pratima Mondal -vs- State & Ors.)
   W. P. No. 6439 (W) of 2016 (Md. Sarfaraj Ansari -vs- State & Ors.)




For the Petitioners           : Mr. Jayed Hossain

For the State                : Mr. SM Samim Ullah
                               Mr. Santanu Kumar Mitra
                               Mr. Subrata Ganguly
                               Mr. Sajal Chel
                               Mr. Tapas Kumar Mandal
                               Mr. Chaitali Bhattacharyya
                              Mr. Saurendra Betal
                             Mr. Jaynal Abedin
                             Mr. Subrata Guha Biswas
                             Mr. Mrinal Kanti Biswas
                             Mr. Bhakti Prasad Das
                             Mr. S. S. Arefin
                             Mr. Manas Kumar Ghosh
                             Mr. Subrata Mukherjee
                             Mr. Pradyot Kumar Das
                             Mr. Tapas Kumar Kundu
                             Ms. Sucharita Roy
                             Mr. Ahibhusan Chakraborty
                             Mr. Saradindu Ghosh
                             Mr. Jahar Dutta
                             Mr. Srinath Singha Roy
                             Mr. Arup Kumar Chatterjee
                             Mr. Alokasis Bandyopadhyay
                             Mr. Bhaskar Prasad Vaisya
                             Mr. Somraja Dhar
                             Mr. Chandrika Joshi
                             Mr. Rezaul Hossain
                             Mr. Avijit Sarkar
                             Ms. Madhumita Roy
                             Mr. Subhendu Sengupta

For the Councils         : Mr. Bhaskar Prasad Vaisya
                           Mr. Sagnik Chatterjee
                           Mr. Biswabrata Basu Malick
                           Mr. Kishaloya Sarkar
                           Mr. Ratul Biswas




Heard on                 :
  AND
Judgement on             :   April 19, 2016




Debangsu Basak, J.:

The learned advocate for the petitioners submits that, the petitioners in all these writ petitions are similarly situated and circumstanced as that of the petitioner in W. P. No. 23994 (W) of 2015 (Amina Khatun -vs- State of West Bengal & Ors.) and 283 writ petitions disposed of along with W. P. No. 23994 (W) of 2015 by a common judgement and order dated April 12, 2016. In such circumstances, he prays for similar direction.

Some of the Council authorities are represented. The State authorities are also represented.

In such circumstances, since these writ petitions involve similar issues and the petitioners are similarly situated and circumstanced as that of the petitioners of W. P. No. 23994 (W) of 2015 and 283 other writ petitions, the same direction as issued in Amina Khatun (supra) by my judgement and order dated April 12, 2016 will apply to the petitioners here.

These writ petitions are disposed of accordingly without any order as to costs. Urgent photostat certified copy of this order, if applied for, be furnished on priority basis.

(Debangsu Basak, J.)