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[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(7) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(7)Bordeaux connections.Chains and gear aforementioned shall be thoroughly examined by a competent person once at least in every 12 months and particulars of examination entered in the register approved by the Inspector.