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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2) in Rajasthan Agricultural Credit Operations (Removal of Difficulties) Act, 1974

(2)A declaration made under sub-section (1) may be varied from time to time by the agriculturist with the consent of the bank in whose favour the declaration has been made, such variation shall take effect from such date on which the variation, if it had been an original declaration would have effect under section 9.