Delhi High Court - Orders
Sunny Kumar vs Border Security Force And Ors on 22 January, 2019
Author: S. Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~103
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 693/2019
SUNNY KUMAR ..... Petitioner
Through: Mr. Pardeep Gupta, Mr. Parinav
Gupta, Ms. Mansi Gupta and
Mr. Wazir Singh Malik, Advocates.
versus
BORDER SECURITY FORCE AND ORS. ..... Respondents
Through: Mr. Anil Dabas and Mr. Santosh
Pandey, Advocates.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 22.01.2019 CM APPL. 3035/2019 (Exemption)
1. Exemption allowed, subject to all just exceptions. W.P.(C) 693/2019
2. Notice.
3. List the matter before the Registrar on 12th February 2019 for completion of pleadings.
4. List before the Court on 29th March 2019.
S. MURALIDHAR, J.
SANJEEV NARULA, J.
JANUARY 22, 2019 nk