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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(4)(f) in Coal Blocks Allocation Rules, 2017

(f)in case of utilisation of the coal for own consumption,-
(i)state of preparedness of the end use facility;
(ii)proximity of the end use facility to the relevant coal block;
(iii)in case the purpose of allotment of coal block is specified as consumption of coal in generation of electricity through generating station, the per-capita power availability in the State of the applicant company.