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[Cites 0, Cited by 1] [Section 187(1)] [Section 187] [Entire Act]

State of Haryana - Subsection

Section 187(1)(g) in Haryana Panchayati Raj Act, 1994

(g)fraudulently or without the authority, as the case may be, attempts to do any of the foregoing acts or wilfully aids or abets the doing of such acts.