Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Supreme Court - Daily Orders

M/S Vee Excel Drugs And Pharmaceuticals ... vs Union Of India . on 5 September, 2014

Bench: Madan B. Lokur, Abhay Manohar Sapre

  ITEM NO.9                                 COURT NO.12                     SECTION III

                                 S U P R E M E C O U R T O F            I N D I A
                                         RECORD OF PROCEEDINGS

  Petition(s)                  for    Special   Leave    to   Appeal    (C)......CC       No(s).
  14076/2014

  (Arising out of impugned final judgment and order dated 07/01/2014
  in CMWP No. 1020/2013 passed by the High Court of Judicature at
  Allahabad)

  M/S VEE EXCEL DRUGS AND PHARMACEUTICALS PVT. LTD.                          Petitioner(s)

                                                        VERSUS

  UNION OF INDIA AND ORS.                                                    Respondent(s)

  (with appln. (s) for c/delay in filing SLP and c/delay in refiling
  SLP)

  Date : 05/09/2014 This petition was called on for hearing today.

  CORAM :
                               HON'BLE MR. JUSTICE MADAN B. LOKUR
                               HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

  For Petitioner(s)                    Mr. A.P. Mathur, Adv.
                                       Mr. N. K. Sharma, Adv.
                                       For Mr. Rajesh Kumar, AOR

  For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

The special leave petition is dismissed.

(R.NATARAJAN) (JASWINDER KAUR) Court Master Court Master Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2014.09.09 16:06:52 IST Reason: