Supreme Court - Daily Orders
M/S Vee Excel Drugs And Pharmaceuticals ... vs Union Of India . on 5 September, 2014
Bench: Madan B. Lokur, Abhay Manohar Sapre
ITEM NO.9 COURT NO.12 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
14076/2014
(Arising out of impugned final judgment and order dated 07/01/2014
in CMWP No. 1020/2013 passed by the High Court of Judicature at
Allahabad)
M/S VEE EXCEL DRUGS AND PHARMACEUTICALS PVT. LTD. Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
Date : 05/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. A.P. Mathur, Adv.
Mr. N. K. Sharma, Adv.
For Mr. Rajesh Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(R.NATARAJAN) (JASWINDER KAUR) Court Master Court Master Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2014.09.09 16:06:52 IST Reason: