Section 16(1)(a) in Colonial Courts of Admiralty Act, 1890

[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1)(a) in Colonial Courts of Admiralty Act, 1890

(a)This Act shall not come into force in any of the British possessions named in the First Schedule to this Act until Her Majesty so directs by Order in Council and until the day named in that behalf in such Order; and

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Union of India - Subsection

Section 16(1)(a) in Colonial Courts of Admiralty Act, 1890