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State of Uttar Pradesh - Section

Section 1101 in Rules under the United Provinces Excise Act, 1910

1101. Additional licence.

- (Rule 8). The vintner shall also obtain a bottling licence in Form F.L. 3 for bottling of wine produced in his vintnery and licence in Form F.L. 1 or F.L. 2 for wholesale vend of the same.General Arrangement and Management