Madhya Pradesh High Court
Jitendra Choudhary vs The State Of Madhya Pradesh on 5 September, 2023
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 38961 of 2023 (JITENDRA CHOUDHARY Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 05-09-2023 Shri Dharmendra Patel - Advocate for the applicant.
Shri Ajit Rawat - Government Advocate for the State.
As prayed by learned counsel for the applicant, case is adjourned. List the matter after two weeks.
(VISHAL DHAGAT) JUDGE Digitally signed by SHABANA ANSARI Date: 2023.09.05 14:29:30 +05'30' shabana