Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act] State of Himachal Pradesh - Subsection Section 93(1)(k) in Himachal Pradesh Co-Operative Societies Act, 1968 (k)any order made under section 74 [;] [Substituted by Ord. No. 4 of 1975, Sec. 9 (replaced by H. P. Act No. 7 of 1976).]