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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Haryana - Subsection

Section 38(2) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(2)The committee shall charge such fees for such storage and stocking as may be prescribed by its bye-laws.[39. Procedure for imposing penalties. [Section 37] - (1) The authority to impose penalty shall issue a show cause notice to all the concerned in Form S.