Bombay High Court
Tresorie Traders Pvt Ltd vs Esteem Properties Pvt Ltd And 10 Ors on 28 June, 2022
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 17448 OF 2022
In
SUITS STAMP NO. 17446 OF 2022
Tresorie Traders Pvt Ltd ....PETITIONER
V/S
Esteem Properties Pvt Ltd And 10 Ors ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 28th June, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 11/08/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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