Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] Union of India - Subsection Section 17(d) in The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 (d)officers of enforcement appointed under the Foreign Exchange Regulation Act, 1973 (46 of 1973);
